Supreme Court - Daily Orders
The Commissioner Of Income Tax Chennai vs M/S Computer Age Management Service Pvt ... on 24 January, 2020
Bench: Arun Mishra, Indira Banerjee
ITEM NO.21 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1157/2020
(Arising out of impugned final judgment and order dated 08-07-2019
in TCA No. 412/2019 passed by the High Court of Judicature at
Madras)
THE COMMISSIONER OF INCOME TAX CHENNAI Petitioner(s)
VERSUS
M/S COMPUTER AGE MANAGEMENT SERVICE PVT LTD Respondent(s)
(FOR ADMISSION and I.R.)
Date : 24-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. A.N.S. Nadkarni,ASG
Ms. Swarupama Chaturvedi,Adv.
Ms. Akanksha Kaul,Adv.
Mrs. Anil Katiyar, AOR
Mr. S.S. Rebello,Adv.
Mr. A. Paul,Adv.
Mr. Neeleshwar Pavani,Adv.
Mr. Riya Soni,Adv.
Mr. Manek Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No.4189/2019.
(NARENDRA PRASAD) Signature Not Verified (JAGDISH CHANDER) COURT MASTER Digitally signed by BRANCH OFFICER NARENDRA PRASAD Date: 2020.01.24 17:19:30 IST Reason: