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Supreme Court - Daily Orders

The Commissioner Of Income Tax Chennai vs M/S Computer Age Management Service Pvt ... on 24 January, 2020

Bench: Arun Mishra, Indira Banerjee

     ITEM NO.21                               COURT NO.3                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   1157/2020

     (Arising out of impugned final judgment and order dated 08-07-2019
     in TCA No. 412/2019 passed by the High Court of Judicature at
     Madras)

     THE COMMISSIONER OF INCOME TAX CHENNAI                               Petitioner(s)

                                                     VERSUS

     M/S COMPUTER AGE MANAGEMENT SERVICE PVT LTD                          Respondent(s)

     (FOR ADMISSION and I.R.)


     Date : 24-01-2020 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MS. JUSTICE INDIRA BANERJEE


     For Petitioner(s)                   Mr. A.N.S. Nadkarni,ASG
                                         Ms. Swarupama Chaturvedi,Adv.
                                         Ms. Akanksha Kaul,Adv.
                                         Mrs. Anil Katiyar, AOR
                                         Mr. S.S. Rebello,Adv.
                                         Mr. A. Paul,Adv.
                                         Mr. Neeleshwar Pavani,Adv.
                                         Mr. Riya Soni,Adv.
                                         Mr. Manek Singh,Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with SLP(C) No.4189/2019.

(NARENDRA PRASAD) Signature Not Verified (JAGDISH CHANDER) COURT MASTER Digitally signed by BRANCH OFFICER NARENDRA PRASAD Date: 2020.01.24 17:19:30 IST Reason: