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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Agricultural Produce Cess Act, 1940.

(a)[ "Commissioner" means a Commissioner of Customs as defined in clause (8) of section 2 of the Customs Act, 1962;] [Substituted for original clause " a" by the Finance Act 22 of 1995, Section 84 (26-5-1995)]