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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(xxxix) in Rajasthan Co-operative Societies Act, 1965

(xxxix)maintenance and administration of the Provident Fund which may be established by a co-operative society for the benefit of officers and servants employed by it and for the administration of such Provident Fund;