Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 171 in Punjab Jail Manual, 1996 171. Appointment of Pharmacist. - The Director Health Services shall appoint such number of pharmacists in each jail as may be sanctioned by the State Government from time to time and their conditions of service shall be governed by the rules of Health Department.
