Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)Before using force, the Supervisory Authority or the Police Officer shall audibly demand admission and shall announce the purpose of the entry and search, unless there are reasonable grounds to believe that doing so might defeat the purpose of the search.