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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in Orissa Administrative Tribunal (Procedure) Rules, 1986

(1)A copy of the application in the paper book shall ordinarily be served on each of the respondents by the Registrar in one of the following modes :
(i)hand delivery (Dasti) through the applicant or through a process server, or
(ii)through registered post with acknowledgement due.