Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Prevention of Food Adulteration Rules, 1955 (2)They extend to the whole of India [* * *] [The words 'except the State of Jammu and Kashmir' omitted by G.S.R. 436(E), dated 10-10-1972.].
