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State of Punjab - Section

Section 170A in The Punjab Motor Vehicles Rules, 1989

170A. [ Inscription of date of first registration on the left hand side of every vehicle.] [Added by Punjab Government Notification No. G.S.R. 95/C.A.59/88/S.111/Amd(6)/99, dated 28.11.1999.]

- The owner of a motor vehicle shall incribe the date of first registration with dimension of not less than 50 milimeters height and ten milimeters thick at a prominent place on the left hand side of the vehicle.