Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 50] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(b) in The Companies Act, 2013

(b)in any other case, be administered by the Central Government.