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State of Maharashtra - Section

Section 39 in Maharashtra Groundwater (Development and Management) Act, 2009

39. Budget of Watershed Water Resources Committee.

- The Groundwater Surveys and Development Agency shall prepare in such form and at such time in each financial year as may be prescribed, budget for the Watershed Water Resources Committee for the next financial year, showing the estimated receipts and expenditure of the Watershed Water Resources Committee and forward the same to the Government.