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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1)(b) in Bihar and Orissa Places of Pilgrimage Act, 1920

(b)all sums which may be the allotted to the Fund from provincial revenues by the [State] [Substituted by A.L.O.] Government, or directed by the [State] [Substituted by A.L.O.] Government to the credited to the Fund; and