Jammu & Kashmir High Court
Sushma Devi vs State Of J&K; And Ors. on 19 December, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU.
OWP No.1655/2017, MP No.1/2017
Date of order: 19.12.2017.
Sushma Devi v. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s) : Mr. Ranbir Singh, Advocate.
For the Respondent(s) : Mr. Sanchit Verma, Advocate.
Issue notice in the main petition as well as in the MP. Notice accepted by Mr. Sanchit Verma vice Mr. W.S.Nargal, Sr. AAG on behalf of the respondents.
Reply be filed within four weeks. List on 12.03.2018.
(Sanjeev Kumar) Judge Jammu 19.12.2017 Eva.