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Jammu & Kashmir High Court

Sushma Devi vs State Of J&K; And Ors. on 19 December, 2017

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

             HIGH COURT OF JAMMU AND KASHMIR
                                     AT JAMMU.
OWP No.1655/2017, MP No.1/2017

                                                            Date of order: 19.12.2017.
Sushma Devi                               v.                   State of J&K and ors.
Coram:
        Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s)      : Mr. Ranbir Singh, Advocate.
For the Respondent(s)      : Mr. Sanchit Verma, Advocate.

Issue notice in the main petition as well as in the MP. Notice accepted by Mr. Sanchit Verma vice Mr. W.S.Nargal, Sr. AAG on behalf of the respondents.

Reply be filed within four weeks. List on 12.03.2018.

(Sanjeev Kumar) Judge Jammu 19.12.2017 Eva.