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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(gg) in The West Bengal Factories Rules, 1958

(gg)The use of spiral staircase shall be limited to low-occupant toad and to a building of height of 9 metres, unless they are connected to platforms such as balconies and terractes to allow escapes to pause. A spiral staircase shall be not less than 300 cm in diameter and have adequate head room.