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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(15) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(15)to determine qualifications for teachers and to recognise persons as are qualified to give instructions in a college or to carry out research and extension education in the fields indicated against it in column (4) of the Schedule to this Act;