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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Indian Post Office Act, 1898

(b)the expression "inland," used in relation to a postal article, means-
(i)posted in [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States" .] and addressed to any place in [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States" .]or to any place for which a post office is established by the Central Government [* * *] [The words " or the Crown Representative" omitted by A.O. 1948. ] beyond the limits of [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States" .]; or
(ii)posted at any post office established by the Central Government [* * *] [ The words " or the Crown Representative" omitted by A.O. 1948.] beyond the limits of [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States" .] and addressed to any place for which any such post office is established or to any place in [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States" .]: