Bombay High Court
Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 18 June, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
53-114
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
Matters adjourned due to paucity of time
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 18.06.2024
ORDER:
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 53 WRIT PETITION NO. 14251 OF 2018 57 WRIT PETITION NO. 1077 OF 2021 58 WRIT PETITION NO. 2625 OF 2021 59 WRIT PETITION NO. 5226 OF 2021 25.07.2024 60 WRIT PETITION NO. 6398 OF 2021 61 WRIT PETITION NO. 8114 OF 2021 62 WRIT PETITION NO. 11734 OF 2021 63 WRIT PETITION NO. 5120 OF 2022 64 WRIT PETITION NO. 8927 OF 2022 26.07.2024 65 WRIT PETITION NO. 9159 OF 2022 66 WRIT PETITION NO. 11088 OF 2022 69 WRIT PETITION NO. 3943 OF 2023 70 WRIT PETITION NO. 4354 OF 2023 71 WRIT PETITION NO. 7051 OF 2023 29.07.2024 72 WRIT PETITION NO. 8810 OF 2023 73 WRIT PETITION NO. 8876 OF 2023 74 WRIT PETITION NO. 9073 OF 2023 WITH CIVIL APPLICATION NO. 10843 OF 2023 IN WP/9073/2023 75 WRIT PETITION NO. 9090 OF 2023 76 WRIT PETITION NO. 9127 OF 2023 77 WRIT PETITION NO. 9146 OF 2023 30.07.2024 78 WRIT PETITION NO. 9340 OF 2023 79 WRIT PETITION NO. 9776 OF 2023 80 WRIT PETITION NO. 11346 OF 2023 81 WRIT PETITION NO. 11925 OF 2023 31.07.2024 82 WRIT PETITION NO. 12212 OF 2023 Page 1 of 2 53-114 84 WRIT PETITION NO. 13291 OF 2023 85 WRIT PETITION NO. 13736 OF 2023 86 WRIT PETITION NO. 14405 OF 2023 87 WRIT PETITION NO. 14946 OF 2023 01.08.2024 89 WRIT PETITION NO. 177 OF 2024 90 WRIT PETITION NO. 181 OF 2024 91 WRIT PETITION NO. 220 OF 2024 92 WRIT PETITION NO. 330 OF 2024 02.08.2024 93 WRIT PETITION NO. 387 OF 2024 94 WRIT PETITION NO. 857 OF 2024 95 WRIT PETITION NO. 1965 OF 2024 96 WRIT PETITION NO. 2652 OF 2024 97 WRIT PETITION NO. 2751 OF 2024 05.08.2024 98 WRIT PETITION NO. 2799 OF 2024WITH WRIT PETITION NO. 2874 OF 2024 99 WRIT PETITION NO. 2880 OF 2024 100 WRIT PETITION NO. 3158 OF 2024 101 WRIT PETITION NO. 3163 OF 2024 102 WRIT PETITION NO. 3177 OF 2024 06.08.2024 103 WRIT PETITION NO. 3562 OF 2024 104 WRIT PETITION NO. 3769 OF 2024 105 WRIT PETITION NO. 4321 OF 2024 106 WRIT PETITION NO. 4729 OF 2024 107 WRIT PETITION NO. 4764 OF 2024 WITH WRIT PETITION NO. 4626 OF 2024 WITH WRIT PETITION NO. 4642 OF 2024 07.08.2024 110 WRIT PETITION NO. 5255 OF 2024 111 WRIT PETITION NO. 5256 OF 2024 112 WRIT PETITION NO. 5258 OF 2024 113 FAMILY COURT APPEAL NO. 15 OF 2021 08-08-2024 114 FAMILY COURT APPEAL NO. 78 OF 2023 (SHAILESH P. BRAHME, J.) ( MANGESH S. PATIL, J.) /arp Page 2 of 2