Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] NCT Delhi - Subsection Section 29(1)(t) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (t)all other matter which, by or under this Act, are to be, or may be, provided for by the Statutes;