Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 2, Cited by 5405] [Constitution] Constitution Article Article 265 in Constitution of India 265. Taxes not to be imposed save by authority of law No tax shall be levied or collected except by authority of law.
