Madhya Pradesh High Court
Sachin Ahirwar vs The State Of Madhya Pradesh on 30 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SHEEL NAGU
WRIT PETITION No. 12969 of 2022
BETWEEN:-
1. SACHIN AHIRWAR S/O LAXMIKANT
AHIRWAR, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O 57
KALYANPUR POST TEOTHER DISTRICT
REWA (MADHYA PRADESH)
2. NITIN PATEL S/O ISHWAR PRASAD PATEL,
AGED ABOUT 25 YEARS, OCCUPATION:
UNEMPLOYED R/O 147 BESIDE DEEPAK
PATWARI'S HOUSE BEHIND POLICE
CHOWKI HIRDEPUR DISTRICT DAMOH
(MADHYA PRADESH)
3. NARENDRA AHIRWAL S/O RATIRAM
AHIRWAL, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD
NO. 5 DAMOH KHAS DISTRICT DAMOH
(MADHYA PRADESH)
4. AKHILESH KURMI S/O MAHESH KURMI,
AGED ABOUT 25 YEARS, OCCUPATION:
UNEMPLOYED R/O GRAM PADHRIYA P.O.
BARKHERA SIKANDAR TEHSIL REHLI
DISTRICT SAGAR (MADHYA PRADESH)
5. ANISH KUMAR PANDEY S/O ASHOK
KUMAR PANDEY, AGED ABOUT 20 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD
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NO. 2 GRAM KHAIRAHI PATEHARA
DISTRICTR SIDHI (MADHYA PRADESH)
6. VED PRAKASH MISHRA S/O RAJEEV
PRASAD MISHRA, AGED ABOUT 23 YEARS,
OCCUPATION: UNEMPLOYED R/O 662
GRAM PAHADI SIHAWAL DISTRICT SIDHI
(MADHYA PRADESH)
7. ABHINAV BHATT S/O DASHRATH PRASAD
BHATT, AGED ABOUT 30 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD
NO 15 MURWARA DISTRICT KATNI
(MADHYA PRADESH)
8. ANKIT NAYAK S/O RAJKUMAR NAYAK,
AGED ABOUT 32 YEARS, OCCUPATION:
UNEMPLOYED R/O H. NO. 160 WARD NO 01
VILLAGE DEWARI MAWAI DEWARIMAWAI
DISTRICT KATNI (MADHYA PRADESH)
9. DHARMENDRA SINGH S/O SHAILENDRA
SINGH, AGED ABOUT 28 YEARS,
OCCUPATION: UNEMPLOYED R/O RB2
165A SHANKAR MANDIR KE AAGE BABU
JAGJEEWAN LAL WARD MURWARA
DISTRICT KATNI (MADHYA PRADESH)
10. ALOK TIWARI S/O SURENDRA PRASAD
TIWARI, AGED ABOUT 24 YEARS,
OCCUPATION: UNEMPLOYED R/O WARD
NO . 7 ARYA COLONY NEAR VIJAY FILLING
DISTRICT SIDHI (MADHYA PRADESH)
11. SHAHRUKH KHAN S/O BHURE KHAN,
AGED ABOUT 29 YEARS, OCCUPATION:
UNEMPLOYED LUDHAVALI TEHSIL PORSA
DISTRICT MORENA (MADHYA PRADESH)
12. MANISH MALVI S/O RAKESH MALVI,
AGED ABOUT 25 YEARS, OCCUPATION:
UNEMPLOYED WARD NO 09 KAILASH
NAGAR NEAR MEMORIAL PUBLIC
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SCHOOL DISTRICT CHHINDWARA
(MADHYA PRADESH)
13. ROHIT BHADORIYA S/O RAGHUVIR
BHADORIYA, AGED ABOUT 28 YEARS,
OCCUPATION: UNEMPLOYED R/O
RAJENDRA NAGAR TEJPUR GADBADI
DISTRICT INDORE (MADHYA PRADESH)
14. SANTOSH NARGAVE S/O JAGDISH
NARGAVE, AGED ABOUT 26 YEARS,
OCCUPATION: UNEMPLOYED R/O
VILLAGE PAALIYA P.O SOUNDUL TEHSIL
BARWANI DISTRICT BARWANI (MADHYA
PRADESH)
15. SANGITA D/O MUKAMSINGH, AGED
ABOUT 23 YEARS, OCCUPATION:
UNEMPLOYED R/O PATEL FALIYA
VILLAGE BADI MIRYAWAT TEHSIL
CHANDRA SHEKHAR AZAD NAGAR
DISTRICT ALIRAJPUR (MADHYA
PRADESH)
16. AJAY KUMAR S/O RAJENDRA PRASAD,
AGED ABOUT 24 YEARS, OCCUPATION:
UNEMPLOYED R/O GRAM KADIAHAT
TEHSIL BIAORA DISTRICT RAJGARH
(MADHYA PRADESH)
17. JAYABHAN SINGH LOVEWASHI S/O
HEERALAL, AGED ABOUT 25 YEARS,
OCCUPATION: UNEMPLOYED R/O
HEERAPUR TEHSIL PACHORE DISTRICT
RAJGARH (MADHYA PRADESH)
18. RAVI PATIDAR S/O KISHORILAL PATIDAR,
AGED ABOUT 21 YEARS, OCCUPATION:
UNEMPLOYED R/O VILLAGE
NIPANIYAKARJU TEHSIL MOMAN
BARODIYA DISTRICT SHAJAPUR
(MADHYA PRADESH)
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.....PETITIONERS
(BY SHRI N.S. RUPRAH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY, DEPARTMENT OF
HOME, GOVERNMENT OF M.P.,
MANTRALAYA, VALLABH BHAWAN,
BHOPAL
2. DIRECTOR GENERAL OF POLICE, POLICE
HEADQUARTER, BHOPAL
3. PROFESSIONAL EXAMINATION BOARD,
THROUGH ITS CHAIRMAN, CHAYAN
BHAWAN, MAIN ROAD NO.1, CHINAR
PARK(EAST), BHOPAL-462011.
.....RESPONDENTS
(BY SHRI NAVIN DUBEY - GOVERNMENT ADVOCATE FOR
RESPONDENTS/STATE, SHRI RAHUL DIWAKAR AND SHRI AMAN
GUPTA, ADVOCATES FOR RESPONDENT NO.3)
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Reserved on : 28.09.2022
Pronounced on : 30.01.2023
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This petition having been heard and reserved for orders, coming
on for pronouncement this day, the Court pronounced the following:
ORDER
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This petition has been filed involving same issue based on identical fact situation as in W.P. No.11972/2022 (Shailesh Kumar Tiwari vs. State of M.P. and others) which has been dismissed by this Court by order dated 30.01.2023.
Accordingly, this petition is also dismissed in terms of the order passed by this Court on 30.01.2023 in W.P. No.11972/2022.
(SHEEL NAGU) JUDGE YS Digitally signed by YOGESH KUMAR SHIRVASTAVA Date: 2023.02.01 11:57:42 +05'30'