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Madhya Pradesh High Court

Sachin Ahirwar vs The State Of Madhya Pradesh on 30 January, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

IN THE HIGH COURT OF MADHYA PRADESH
                 AT JABALPUR
                    BEFORE
      HON'BLE SHRI JUSTICE SHEEL NAGU

           WRIT PETITION No. 12969 of 2022


     BETWEEN:-

1.   SACHIN AHIRWAR S/O LAXMIKANT
     AHIRWAR, AGED ABOUT 24 YEARS,
     OCCUPATION: UNEMPLOYED R/O 57
     KALYANPUR POST TEOTHER DISTRICT
     REWA (MADHYA PRADESH)

2.   NITIN PATEL S/O ISHWAR PRASAD PATEL,
     AGED ABOUT 25 YEARS, OCCUPATION:
     UNEMPLOYED R/O 147 BESIDE DEEPAK
     PATWARI'S HOUSE BEHIND POLICE
     CHOWKI HIRDEPUR DISTRICT DAMOH
     (MADHYA PRADESH)

3.   NARENDRA AHIRWAL S/O RATIRAM
     AHIRWAL, AGED ABOUT 24 YEARS,
     OCCUPATION: UNEMPLOYED R/O WARD
     NO. 5 DAMOH KHAS DISTRICT DAMOH
     (MADHYA PRADESH)

4.   AKHILESH KURMI S/O MAHESH KURMI,
     AGED ABOUT 25 YEARS, OCCUPATION:
     UNEMPLOYED R/O GRAM PADHRIYA P.O.
     BARKHERA SIKANDAR TEHSIL REHLI
     DISTRICT SAGAR (MADHYA PRADESH)

5.   ANISH KUMAR PANDEY S/O ASHOK
     KUMAR PANDEY, AGED ABOUT 20 YEARS,
     OCCUPATION: UNEMPLOYED R/O WARD
                        -   2 -


      NO. 2 GRAM KHAIRAHI PATEHARA
      DISTRICTR SIDHI (MADHYA PRADESH)

6.    VED PRAKASH MISHRA S/O RAJEEV
      PRASAD MISHRA, AGED ABOUT 23 YEARS,
      OCCUPATION: UNEMPLOYED R/O 662
      GRAM PAHADI SIHAWAL DISTRICT SIDHI
      (MADHYA PRADESH)

7.    ABHINAV BHATT S/O DASHRATH PRASAD
      BHATT,  AGED    ABOUT   30  YEARS,
      OCCUPATION: UNEMPLOYED R/O WARD
      NO 15 MURWARA DISTRICT KATNI
      (MADHYA PRADESH)

8.    ANKIT NAYAK S/O RAJKUMAR NAYAK,
      AGED ABOUT 32 YEARS, OCCUPATION:
      UNEMPLOYED R/O H. NO. 160 WARD NO 01
      VILLAGE DEWARI MAWAI DEWARIMAWAI
      DISTRICT KATNI (MADHYA PRADESH)

9.    DHARMENDRA SINGH S/O SHAILENDRA
      SINGH,   AGED    ABOUT   28  YEARS,
      OCCUPATION: UNEMPLOYED R/O RB2
      165A SHANKAR MANDIR KE AAGE BABU
      JAGJEEWAN LAL WARD MURWARA
      DISTRICT KATNI (MADHYA PRADESH)

10.   ALOK TIWARI S/O SURENDRA PRASAD
      TIWARI, AGED ABOUT 24 YEARS,
      OCCUPATION: UNEMPLOYED R/O WARD
      NO . 7 ARYA COLONY NEAR VIJAY FILLING
      DISTRICT SIDHI (MADHYA PRADESH)

11.   SHAHRUKH KHAN S/O BHURE KHAN,
      AGED ABOUT 29 YEARS, OCCUPATION:
      UNEMPLOYED LUDHAVALI TEHSIL PORSA
      DISTRICT MORENA (MADHYA PRADESH)

12.   MANISH MALVI S/O RAKESH MALVI,
      AGED ABOUT 25 YEARS, OCCUPATION:
      UNEMPLOYED WARD NO 09 KAILASH
      NAGAR  NEAR   MEMORIAL    PUBLIC
                       -   3 -


      SCHOOL    DISTRICT        CHHINDWARA
      (MADHYA PRADESH)

13.   ROHIT BHADORIYA S/O RAGHUVIR
      BHADORIYA, AGED ABOUT 28 YEARS,
      OCCUPATION:      UNEMPLOYED    R/O
      RAJENDRA NAGAR TEJPUR GADBADI
      DISTRICT INDORE (MADHYA PRADESH)

14.   SANTOSH   NARGAVE     S/O  JAGDISH
      NARGAVE, AGED ABOUT 26 YEARS,
      OCCUPATION:    UNEMPLOYED      R/O
      VILLAGE PAALIYA P.O SOUNDUL TEHSIL
      BARWANI DISTRICT BARWANI (MADHYA
      PRADESH)

15.   SANGITA D/O MUKAMSINGH, AGED
      ABOUT    23  YEARS,   OCCUPATION:
      UNEMPLOYED     R/O  PATEL   FALIYA
      VILLAGE   BADI   MIRYAWAT   TEHSIL
      CHANDRA SHEKHAR AZAD NAGAR
      DISTRICT    ALIRAJPUR     (MADHYA
      PRADESH)

16.   AJAY KUMAR S/O RAJENDRA PRASAD,
      AGED ABOUT 24 YEARS, OCCUPATION:
      UNEMPLOYED R/O GRAM KADIAHAT
      TEHSIL BIAORA DISTRICT RAJGARH
      (MADHYA PRADESH)

17.   JAYABHAN   SINGH  LOVEWASHI  S/O
      HEERALAL, AGED ABOUT 25 YEARS,
      OCCUPATION:    UNEMPLOYED    R/O
      HEERAPUR TEHSIL PACHORE DISTRICT
      RAJGARH (MADHYA PRADESH)

18.   RAVI PATIDAR S/O KISHORILAL PATIDAR,
      AGED ABOUT 21 YEARS, OCCUPATION:
      UNEMPLOYED         R/O      VILLAGE
      NIPANIYAKARJU      TEHSIL    MOMAN
      BARODIYA      DISTRICT    SHAJAPUR
      (MADHYA PRADESH)
                                          -    4 -


                                                                       .....PETITIONERS

      (BY SHRI N.S. RUPRAH - ADVOCATE)

                                             AND

      1.      THE STATE OF MADHYA PRADESH
              THROUGH SECRETARY, DEPARTMENT OF
              HOME,   GOVERNMENT      OF   M.P.,
              MANTRALAYA,   VALLABH     BHAWAN,
              BHOPAL

      2.      DIRECTOR GENERAL OF POLICE, POLICE
              HEADQUARTER, BHOPAL

      3.      PROFESSIONAL EXAMINATION BOARD,
              THROUGH ITS CHAIRMAN, CHAYAN
              BHAWAN, MAIN ROAD NO.1, CHINAR
              PARK(EAST), BHOPAL-462011.

                                                                  .....RESPONDENTS

      (BY SHRI NAVIN DUBEY - GOVERNMENT ADVOCATE FOR
      RESPONDENTS/STATE, SHRI RAHUL DIWAKAR AND SHRI AMAN
      GUPTA, ADVOCATES FOR RESPONDENT NO.3)
      -----------------------------------------------------------------------------------------
      Reserved on             :       28.09.2022

      Pronounced on           :       30.01.2023
    ------------------------------------------------------------------------------------

      This petition having been heard and reserved for orders, coming
on for pronouncement this day, the Court pronounced the following:



                                        ORDER

- 5 -

This petition has been filed involving same issue based on identical fact situation as in W.P. No.11972/2022 (Shailesh Kumar Tiwari vs. State of M.P. and others) which has been dismissed by this Court by order dated 30.01.2023.

Accordingly, this petition is also dismissed in terms of the order passed by this Court on 30.01.2023 in W.P. No.11972/2022.

(SHEEL NAGU) JUDGE YS Digitally signed by YOGESH KUMAR SHIRVASTAVA Date: 2023.02.01 11:57:42 +05'30'