Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 16 in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons

16. Language.

Requests and supporting documents shall be accompanied by a translation into the language or one of the official languages of the requesting State.Article 17