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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(ii)For the preparation of merit list, in case of more than one student scoring the same marks at ICET, the tie will be resolved as follows: