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Jammu & Kashmir High Court

State Of J&K vs Mohd. Naseer And Others on 10 August, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                     S. No. 78


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU
                                               CRAA No. 46/2012

State of J&K                                       .....Appellant(s)/Petitioner(s)


                       Through: None.
                  Vs
Mohd. Naseer and others                                      ..... Respondent(s)


                       Through: None.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

Due to suspension of work by the High Court Bar Association, Jammu, Advocates have abstained from appearing in the Court, as such, the matter could not be considered today. Adjourned.

List on 14.09.2022.





                           (RAJESH SEKHRI)              (RAJNESH OSWAL)
                                JUDGE                        JUDGE

Jammu
10.08.2022
Neha