Jammu & Kashmir High Court
State Of J&K vs Mohd. Naseer And Others on 10 August, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
S. No. 78
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRAA No. 46/2012
State of J&K .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Mohd. Naseer and others ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
Due to suspension of work by the High Court Bar Association, Jammu, Advocates have abstained from appearing in the Court, as such, the matter could not be considered today. Adjourned.
List on 14.09.2022.
(RAJESH SEKHRI) (RAJNESH OSWAL)
JUDGE JUDGE
Jammu
10.08.2022
Neha