Himachal Pradesh High Court
Nikku Ram vs . Neelam Kumari on 6 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Nikku Ram Vs. Neelam Kumari FAO No. 80/2013 .
06.04.2023 Present: Mr. Dinesh Bhanot, Advocate, for the appellant.
Mr. Rakesh Thakur, Advocate, for the respondent.
Learned counsel for the appellant prays for an adjournment on the ground that since the matter has come up for the first time after 2013, he has to ascertain the status of the parties.
As prayed, list after three weeks.
( Sushil Kukreja ) Judge 6th April, 2023 (raman) ::: Downloaded on - 06/04/2023 20:36:16 :::CIS