Section 9(2)(a) in The Rajasthan Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(a) in The Rajasthan Agricultural Produce Markets Act, 1961

(a)take suitable measure to ensure that traders do not buy agricultural produce beyond their capacity and avoid risk to the sellers in disposing of the produce; and

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State of Rajasthan - Subsection

Section 9(2)(a) in The Rajasthan Agricultural Produce Markets Act, 1961