Bombay High Court
The Kapol Co-Op Bank Ltd. Malad Branch vs Mr. John Baseco Vanniyar And 2 Ors on 16 August, 2017
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE NO. 712 OF 2015
In
EXECUTION APPLICATION 602 OF 2015
The Kapol Co-op Bank Ltd. Malad Branch ....Petitioner
V/S
Mr. John Baseco Vanniyar And 2 Ors. ....Respondent
A. Patil i/b R.m. Haridas For applicant CORAM : K.K. TATED, J DATE : 16th August, 2017 P.C. :
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