Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(ii) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (ii)to appear on behalf of any of its members employed in the undertaking in any domestic or departmental inquiry held by the employer.
