Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 41. Form in which record to be kept by an employer .-An employer shall maintain the record of employees with disabilities in Form DPER-III, as may be amended from time to time.
