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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Sikkim - Subsection

Section 18(1) in Sikkim Ecology Fund and Environment Cess Act, 2005

(1)subject to such rules as may be made, any dealer may, in the prescribed manner appealed to such authority as may be prescribed against any order passed under sub section (3) of Section 9, sub section (3) & (4) of Section 10 and sub section (3) of Section 11 of the Act.