Supreme Court - Daily Orders
Principal Commissioner Income Tax 5 vs M/S Retail Full Serve Ltd (Formerly ... on 12 March, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.31 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6184/2018
(Arising out of impugned final judgment and order dated 02-08-2017
in ITA No. 116/2017 passed by the High Court of Karnataka at
Bengaluru)
PRINCIPAL COMMISSIONER INCOME TAX 5 & ANR. Petitioner(s)
VERSUS
M/S RETAIL FULL SERVE LTD (FORMERLY KNOWN AS
SUPER VALUE SERVICES INDIA PVT LTD) Respondent(s)
( IA No.28975/2018-CONDONATION OF DELAY IN FILING)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sandeep Sethi,ASG
Mr. S.A.Haseeb,Adv.
Mr. Mohan Prasad Gupta,Adv.
Mr. Atif Shamim,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after pronouncement of judgment in Civil Appeal Nos.8489-8490 of 2013 and connected matters.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.13
17:39:34 IST
Reason: