Delhi High Court - Orders
Solebay Shipping Transocean Pte. Ltd vs Rashtriya Ispat Nigam Limited (Rinl) & ... on 31 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 164/2023
SOLEBAY SHIPPING TRANSOCEAN PTE. LTD.
..... Petitioner
Through: Mr. Arvind Kumar Gupta and Mr.
Abhiesumat Gupta, Advs.
versus
RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ANR.
..... Respondents
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 31.05.2023 Learned counsel for the petitioner seeks leave to withdraw the present petition since the requisite payment is stated to have been made by the respondent to the petitioner.
In the circumstances, the present petition is dismissed as withdrawn.
SACHIN DATTA, J MAY 31, 2023/ssc This is a digitally signed order.
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