Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

(2)The Deputy Conservator shall obtain the permission of the Director-General, Shipping before putting the vessel and the tackle, apparel and furniture belonging thereto, to sale.