Section 8(1)(f) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(f)is a member of Social Security Organisation being a member of the Parliament or a member of a State Legislative Assembly, and he becomes a-

(i)Minister of Central or State Government; or

(ii)Speaker or Deputy Speaker of House of the People or a State Legislative Assembly; or

(iii)Deputy Chairman of the Council of States.

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