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[Cites 0, Cited by 1] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(a) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954

(a)the form and manner in which and time within which, an application for payment of compensation may be made and the particulars which it may contain;