Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1)(viii) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 (viii)take or cause to be taken such effective steps and measures in cases of major fires, house collapse and other emergency services;