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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(1)The Government may by notification, confer on the vigilance Commissioner and such additional functions in relation to eradication of corruption as may be specified in the notification.