Himachal Pradesh High Court
State Of H.P. & Anr. vs . Inderjeet on 5 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
State of H.P. & Anr. Vs. Inderjeet CMP(M) No. 764/2023 05.09.2023 Present: Mr. B.N. Sharma, Additional Advocate .
General, for the applicants/appellants.
Mr. Arun Kaushal, Advocate, for the respondent.
Learned counsel for the respondent prays for and is granted two weeks' time to file reply as well as Power of of Attorney.
As prayed, list on 30th October, 2023. rt ( Sushil Kukreja ) Judge 5th September, 2023 (raman) ::: Downloaded on - 06/09/2023 21:45:08 :::CIS