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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(1)(e) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(e)particulars of immovable properties and all other endowments of the Temple Trust and all title deeds and other documents ;