Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(2)(c) in The M.P. Public Trusts Act, 1951 (c)the manner of making enquiry under sub-section (1) and the manner of giving public notice under sub-section (2) of Section 5;