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State of Tamilnadu - Section

Section 29B in Rules for the Grant of Recognition and Aid to Elementary Schools

29B.

No fees shall be levied from pupils belonging to the Scheduled Castes specified in Group I of Appendix 17-A of the Tamil Nadu Educational Rules irrespective of the income limits of their parents and they shall be allowed to retain the concession for a second year also in any one of the Standards from I to VIII.