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[Cites 0, Cited by 0] [Section 37(1a)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1a)(h) in The West Bengal Primary Education Act, 1973

(h)three teachers [* * * * *] [Words 'of whom one shall be a woman' omitted by W.B. Act 47 of 1980.] elected in the prescribed manner by the teachers of primary schools in each sub-division from amongst themselves: