Section 30(2)(c) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(c) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(c)The provisions of this Act in respect of declaration, acquisition, disposal and settlement of surplus land, shall, mutatis mutandis, apply to surplus land covered by this section.

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State of Uttar Pradesh - Subsection

Section 30(2)(c) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960