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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4) in The Delhi School Education Rules, 1973

(4)The Administrator may, if he is of opinion that for the better regulation of education in Delhi it is necessary so to do, alter the limits, or the number, of Districts and Zones, whether in existence at the commencement of these rules or formed thereafter.