Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89A(1)] [Section 89A] [Entire Act] State of Maharashtra - Subsection Section 89A(1)(c) in The Maharashtra Co-Operative Societies Act, 1960 (c)[ overall view is taken to ensure that the business of the society is being run on sound business principles and under professional and efficient management];