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State of Bihar - Section

Section 4 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

4. Conditions tor promotion.

- The promotion of a teacher may only be considered on fulfilling the following :
(1)He fulfills the minimum prescribed period of service for promotion;
(2)He possesses minimum prescribed educational qualification and training for promotion;
(3)There must be a vacancy meant for the category to which he belongs S.C., S.T. or general according to latest rules regarding reservation;
(4)He must be eligible for consideration for promotion on the basis of the Seniority list against the available vacancies;
(5)His service is satisfactory.