Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305B] [Entire Act] Union of India - Subsection Section 305B(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)The Committee shall perform such other functions in respect of the papers laid on the Table as may be assigned to it by the Speaker from time to time.
