Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Meghalaya - Subsection

Section 98(2)(a) in Meghalaya Value Added Tax Act, 2003

(a)Impound any books of account of other documents without recording his reasons for doing so or a