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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in Specified Goods (Prevention of Illegal Export) Rules, 1969

(f)[* * *] [Omitted by Notification. No. 31/90-Cus (N.T.), dated 8th June, 1990.]