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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(u) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(u)[ "secondary education" means education, including post basic education, from eighth standard to tenth Standard;] [Clause (u) substituted by Gujarat 14 of 2002, dated 6th April, 2002.]