838. Officers transferred to move within ten days. [§ 12, Act V, 1861].
(a)Every order transferring one officer to take the place of another shall indicate which officer is to move first. Such officer and every officer transferred who has not to be relieved, shall start within ten days of the date of the order unless he is specially directed to move earlier or later.(b)For rules regarding joining time see Chapter XI of the Fundamental Rules and of the Bengal Service Rules.
