Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Goa - Subsection Section 49(2)(d) in The Goa Tax on Entry of Goods Act, 2000 (d)the assessment to tax in respect of a business owned by minors and other incapacitated persons or by persons residing outside the State of Goa;